Supreme Court - Daily Orders
Commissioner Of Income Tax Ii Surat vs M/S. Vimal Agro Products Pvt. Ltd. on 28 November, 2018
ITEM NO.26 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
Civil Appeal No(s). 4602/2018
COMMISSIONER OF INCOME TAX II SURAT Appellant(s)
VERSUS
M/S. VIMAL AGRO PRODUCTS PVT. LTD. Respondent(s)
Date : 28-11-2018 This appeal was called on for hearing today.
For Appellant(s)
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. Arvind Gupta, AOR
Mr. Tejasvi Goel,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for appellant shall within a period of four weeks’ file the affidavit of valuation alongwith required court fee.
List again on 29.1.2019.
RAJESH KUMAR GOEL Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.11.28 16:51:29 IST Reason: