Tripura High Court
Party Name : Brite Rubber Processor Pvt. ... vs Union Of India & Ors on 27 March, 2017
Case No :WP(C) 0000224/2016 Party Name : BRITE RUBBER PROCESSOR PVT. LTD Vs UNION OF INDIA & ORS THE HONBLE MR. JUSTICE STALAPATRA As prayed for by the respondent No. 7, list this matter on 27.04.2017.
In the meanwhile, the said respondent may file their reply, if any. Mr. B. Roy, learned counsel appears for the petitioner.
Download Date: 8-05-20] 7 15:05 1/1