Delhi High Court - Orders
Naval Kishore Shah vs Government Of Nct Of Delhi & Ors on 3 October, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5782/2015 & CM APPL. 10403/2015
NAVAL KISHORE SHAH ..... Petitioner
Through: Mr.Himanshu Bhushan, Mr.Kush
Sharma, Advs.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Ms.Ayushi Bansal, Ms.Arshya Singh,
Mr.Aakash Dahiya, Advs. for
Mr.Anuj Aggarwal, ASC for R-1,3 &
5.
Mr.Divya Prakash Pande, SC for
MCD.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 03.10.2023 At the request of the learned counsel for the respondent nos.1, 3 and 5, re-list on 23rd January, 2024.
NAVIN CHAWLA, J OCTOBER 3, 2023/Arya Click here to check corrigendum, if any This is a digitally signed order.
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