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State of Rajasthan - Section

Section 1 in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

1. Short title, extent and commencement.

(1)This Order may be called the Rajasthan Regulation compounded cattle feed, concentrates and Mineral Mixtures Order, 1991.
(2)It extends to whole of the State of Rajasthan.
(3)It shall come into force at once.