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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(2)(d) in Haryana Electricity Regulatory Commission (Tariff) Regulations, 1999

(d)the licensee's general explanation of how it proposes to deal with any significant divergence between the revenue and cost figures provided in sub-sections (b) and (c) above; and