Allahabad High Court
State Of U.P. Thru Secy. And 3 Others vs Gyanendra Kumar And 2 Others on 7 July, 2014
Bench: Sheo Kumar Singh, Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 34201 of 2014 Petitioner :- State Of U.P. Thru Secy. And 3 Others Respondent :- Gyanendra Kumar And 2 Others Counsel for Petitioner :- R.B.Pradhan (Addl.C.S.C.) Hon'ble Sheo Kumar Singh,J.
Hon'ble Rajan Roy,J.
Although there is delay in filing this petition but that has been explained in the affidavit. Respondent no. 1 is to be noticed and it is after his appearance question of grant of any protection, as prayed, may be considered. Issue notice to respondent no. 1. Steps will be taken within a week. List immediately after service.
Order Date :- 7.7.2014
M.A.A.
( Rajan Roy, J.) ( S.K. Singh, J.)