Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 4 in Jammu and Kashmir (IPS) Departmental Examination Rules, 2017

4. Syllabus.

(1)The syllabus for the examination shall be such as is specified in Annexure to these rules.
(2)The Government may, in consultation with the Commission, modify the syllabus as considered necessary, from time to time.