Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 33A in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005 33A. On perusal of petition the Commission may call for any additional information/ documents which it considers necessary for a decision on the petition.
