Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act] State of Uttar Pradesh - Subsection Section 12(3)(b) in The Uttar Pradesh State Sports University Act, 2021 (b)One member shall be the Secretary in-charge of the Sports Department of the State;