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Bombay High Court

Smt.Parwatibai Wd/O Shamraoji Kale vs Smt.Kausalyabai Wd/O Keshaorao ... on 17 July, 2019

Author: Z.A. Haq

Bench: Z.A. Haq

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 381 OF 2002

 Smt.parwatibai Wd/o Shamraoji Kale                     ....Petitioner
            V/S
 Smt.kausalyabai Wd/o Keshaorao Ganorkar             ....Respondent

Am Gordey Kr Lambat, Ds Yadav/p Mrs. V. Thakre. Sa Gordey. So Ahmed/p Syed Owais Ahmed For/p B.n. Mohta For/lrs Of Petitioner Sanjay B. Mohta For/lrs Of Petitioner For Petitioner Rs Charpe/r-2 & 3 Sb Solate/cav/r-sole Charpe Ramkrishna Sadashivrao For/r-1 Sanket Ramkrishna Charpe For/r-1 A.v. Neware For/r-1 Omprakash Wasudeo Gupta S.b. Solat For/r-1(i) For Respondent CORAM : Z.A. HAQ, J DATE : 17th July, 2019 P.C. :

S.0.to 25-7-19 at the request of Shri 0.W.Gupta,Adv.for R-1(I).
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