Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(9) in Tamil Nadu Private Colleges (Regulation) Rules, 1976 (9)Every teacher or other person employed in a college shall, subject to the orders issued by the Government, from time to time, be eligible for pension.
