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State of Telangana - Section

Section 9 in Telangana Irrigation Act, 1357 F.

9. Power to inspect and regulate supply of water.

- Any Irrigation officer authorised in this behalf and any person acting under his general or special order may enter upon any land, building or water-course, for the purpose of inspecting and regulating the use of water, and measuring the land, irrigated thereby, or chargeable with a water tax, and for the proper regulation and maintenance of any irrigation work from which such water is supplied and also for doing other necessary work.