Supreme Court - Daily Orders
Soniya Bibi vs The State Of West Bengal on 18 September, 2023
Bench: Hrishikesh Roy, M.M. Sundresh, Prashant Kumar Mishra
ITEM NO.74 COURT NO.9 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 11236/2023
(Arising out of impugned final judgment and order dated 12-07-2023
in CRM (NDPS) No. 841/2023 passed by the High Court At Calcutta)
SONIYA BIBI Petitioner(s)
VERSUS
STATE OF WEST BENGAL Respondent(s)
(FOR ADMISSION and IA No.180628/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 18-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) Mr. Dibyadyuti Banerjee, Adv.
Mrs. Sumedha Halder, Adv.
Mr. Rohit Jaiswal, Adv.
Mr. Ravi Shankar Prasad, Adv.
Mr. Abhijit Sengupta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We have heard the learned Counsel appearing for the petitioner.
We find that there is no justification to entertain this Special Leave Petition. The same is accordingly, dismissed.
Pending applications, if any, shall stand disposed of.
Signature Not Verified Digitally signed by Indu Marwah Date: 2023.09.20 13:48:17 IST(INDU MARWAH) Reason:
(KAMLESH RAWAT) COURT MASTER (SH) ASSISTANT REGISTRAR