(16)"Lease". - "lease" means a lease of immovable property and includes also -(a)a patta;(b)a kabuliyat or other undertaking in writing, not being a counterpart of a lease, to cultivate, occupy or pay or deliver rent for immovable property;(c)any instrument by which tolls of any description are let;(d)any writing on an application of a lease intended to signify that the application is granted;(16-A) "Marketable security". - "marketable security" means a security of such a description as to be capable of being sold in any stock market in India, or in the United Kingdom;
