Calcutta High Court (Appellete Side)
Pravakar Chowdhuri vs The State Of West Bengal And Others on 15 November, 2021
November 15, 2021 Item Nos.8 & 9 Court No.1 SG/s.biswas WPA 29115 of 2014 Pravakar Chowdhuri vs. The State of West Bengal and others With WPA 29178 of 2014 Bharatiya Janata Party and others vs. The State of West Bengal and others (Through Video Conference) Mr. Anirban Roy, Government Pleader Mr. Supratim Dhar, Mr. Suman Dey, Advocates ... for the State Learned counsel for the State prays for further time to file the status report in terms of the previous order.
He is granted time to file the status report before the next date of hearing.
He is permitted to obtain the copy of the record at his own expense.
List on 17th January, 2022.
[Prakash Shrivastava, C.J.] [Rajarshi Bharadwaj, J.]