Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(i) in Allotment/Transfer of Booths on lease-hold basis in Chandigarh Scheme, 1977

(i)to the shop-keepers of the Nehru and Shastri Markets, Sector 22-C, Chandigarh, or