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Securities And Exchange Board Of India - Section

Section 18 in Securities and Exchange Board of India (Underwriters) Regulations, 1993

18. Power to call for information:-

(1)The Board may at any time call for any information from an underwriter with respect to any matter relating to underwriting business.
(2)Where any information is called for under sub-regulation (1) it shall be the duty of the underwriter to furnish such information.