Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Jasubhai S Parmar vs Dist. Superintendent Of Police & ... on 17 June, 2014

Bench: Bhaskar Bhattacharya, J.B.Pardiwala

                      C/MCA/1611/2014                                             ORDER




                       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   MISC.CIVIL APPLICATION (FOR DIRECTION) NO. 1611 of 2014

                         In LETTERS PATENT APPEAL NO. 1748 of 2010
                       In SPECIAL CIVIL APPLICATION NO. 10751 of 1994

         ================================================================
                               JASUBHAI S PARMAR....Applicant(s)
                                           Versus
                      DIST. SUPERINTENDENT OF POLICE & 3....Opponent(s)
         ================================================================
         Appearance:
         MR ASHISH B DESAI, ADVOCATE for the Applicant(s) No. 1
         GOVERNMENT PLEADER for the Opponent(s) No. 4
         ================================================================

                      CORAM: HONOURABLE THE CHIEF JUSTICE MR.
                             BHASKAR BHATTACHARYA
                             and
                             HONOURABLE MR.JUSTICE J.B.PARDIWALA

                                         Date : 17/06/2014


                                          ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) Let this application be placed before appropriate Court having determination over the subject matter.

(BHASKAR BHATTACHARYA, CJ.) (J.B.PARDIWALA, J.) pirzada Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Mar 09 00:15:19 IST 2017