Gujarat High Court
Jasubhai S Parmar vs Dist. Superintendent Of Police & ... on 17 June, 2014
Bench: Bhaskar Bhattacharya, J.B.Pardiwala
C/MCA/1611/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC.CIVIL APPLICATION (FOR DIRECTION) NO. 1611 of 2014
In LETTERS PATENT APPEAL NO. 1748 of 2010
In SPECIAL CIVIL APPLICATION NO. 10751 of 1994
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JASUBHAI S PARMAR....Applicant(s)
Versus
DIST. SUPERINTENDENT OF POLICE & 3....Opponent(s)
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Appearance:
MR ASHISH B DESAI, ADVOCATE for the Applicant(s) No. 1
GOVERNMENT PLEADER for the Opponent(s) No. 4
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CORAM: HONOURABLE THE CHIEF JUSTICE MR.
BHASKAR BHATTACHARYA
and
HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 17/06/2014
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) Let this application be placed before appropriate Court having determination over the subject matter.
(BHASKAR BHATTACHARYA, CJ.) (J.B.PARDIWALA, J.) pirzada Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Mar 09 00:15:19 IST 2017