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Securities And Exchange Board Of India - Section

Section 24 in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2019

24. Engagement of designated depository participant.

- An applicant seeking registration as a foreign portfolio investor shall engage a designated depository participant to avail its services for obtaining a certificate of registration as foreign portfolio investor and at all times the designated depository participant and the custodian of the foreign portfolio investor shall be the same entity.