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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(2)(i) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(i)in any scheduled bank within the meaning of the Reserve Bank of India Act, 1934 (Central Act II of 1934); or