Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Uttar Pradesh - Subsection Section 1(5) in U.P. Children Act, 1951 (5)Notwithstanding the commencement of this Act in any local area, the State Government may by notification in the official Gazette exclude any class of children or youthful offenders from the operation of all or any of the provisions of this Act.
