Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 4 in Central Electricity Authority (Terms and Conditions of Service of Chairperson and other Members) Rules, 2024

4. Eligibility and term and conditions and service of Chairperson and Members.