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State of Rajasthan - Section

Section 28 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

28. Liability for contravention of the rules.

- Without prejudice to any action that may be taken under the Act, any contravention of rule 24, 25, 26 and 27 shall constitute a violation of section 8 of the Act.