Supreme Court - Daily Orders
The Commissioner Of Income Tax vs M/S Mphasis Ltd. on 1 December, 2023
ITEM NO.43 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 23931/2023
THE COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S MPHASIS LTD. Respondent(s)
Date : 01-12-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Raj Bahadur Yadav, AOR
Mr. A Deepa, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on the sole respondent but none has entered appearance.
Registry to process the matter for listing before the Hon’ble Court, as per rules.
H. SHASHIDHARA SHETTY Registrar Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.12.02 10:38:24 IST Reason: