Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act] State of Tamilnadu - Subsection Section 33(1)(b) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999 (b)Sealed packets of the ballot papers, whether counted, rejected, cancelled or unused, spoilt and returned; and