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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(5) in New Town Kolkata Planning Area (Building) Rules, 2014

(5)Notwithstanding anything contained in Sub-Rules- (1), (2), (3) or (4) if the site abuts on a street or means of access which is less than 3.50 m, parking space may not be insisted upon;A. Parking Space requirements for motor cars -