Gujarat High Court
Hy Tuf Steels Pvt. Ltd. vs Rashtriya Labour Union (Gujarat ... on 18 June, 2019
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/3834/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 3834 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 4237 of 2019
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BARODA ISPAT PVT. LTD.
Versus
RASHTRIYA LABOUR UNION
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Appearance:
MR PRABHAKAR UPADYAY(1060) for the Petitioner
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 18/06/2019
ORAL ORDER
Notice returnable on 30.07.2019.
(PARESH UPADHYAY, J) MOBHATI/PS/37-38 Page 1 of 1 Downloaded on : Wed Jul 03 06:50:56 IST 2019