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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Uttarakhand - Subsection

Section 71(1)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)to convene and preside at all meetings of the Kshettra Panchayat and of such of its committees as may be prescribed in this behalf ;