Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 1 in Bombay Hindu Women's Rights to Property (Extension to Agricultural Land) Act, 1947 1. For Statement of Objects and Reasons, see Bombay Government Gazette, 1947, Pt. V. page 29.
