Section 21A(ii) in Telangana Housing Board Act, 1956
(ii)a society under the provisions of the [Telangana] [Adapted by G.O.Ms.No.53, Agriculture & Co-operation (Coop.II) Department, dated 20.05.2016.] Co-operative Societies Act,1964;(Telangana Act 7 of 1964) or the [Telangana] [Adapted by G.O.Ms.No.28, Agriculture & Co-operation (Coop.II) Department, dated 19.04.2016.] Mutually Aided Co-operative Societies Act,1995;(Telangana Act 30 of 1995)