Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of West Bengal - Subsection Section 16(1) in The West Bengal Acquisition And Settlement Of Homestead Land Act, 1969. (1)The West Bengal Acquisition and Settlement of Homestead Land Ordinance, 1969, is hereby repealed.
