Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act] Nagpur Province - Subsection Section 51(1)(iii) in The City of Nagpur Corporation Act, 1948 (iii)appoint any person to act in the place of such officer or servant upon the conditions laid down in the said rules or by-laws :