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State of Bihar - Section
Section 32 in The Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963
32.
The prescribed time-scale of pay sanctioned for officers of the Bihar Civil Service, Judicial Branch, is as noted below:-| Years of service | Munsif | ||||
| 1st year (on probation) | ... | ... | ... | 325 | |
| 2nd | " | ... | ... | ... | 355 |
| 3rd | " | (on confirmation) | ... | ... | 385 |
| 4th | " | ... | ... | ... | 415 |
| 5th | " | ... | ... | ... | 445 |
| 6th | " | ... | ... | ... | 475 |
| 7th | " | ... | Efficiency Bar | ... | 505 |
| 8th | " | ... | ... | ... | 535 |
| 9th | " | ... | ... | ... | 565 |
| 10th | " | ... | ... | ... | 595 |
| 11th | " | ... | ... | ... | 625 |
| 12th | " | ... | ... | ... | 655 |
| 13th | " | ... | ... | ... | 685 |
| 14th | " | ... | ... | ... | 715 |
| 15th | " | ... | ... | ... | 745 |
| 16th | " | ... | ... | ... | 775 |
| 17th | " | ... | Efficiency Bar | ... | 805 |
| 18th | " | ... | ... | ... | 835 |
| 19th | " | ... | ... | ... | 865 |
| 20th | " | ... | ... | ... | 895 |
| 21st | " | ... | ... | ... | 925 |
| 22nd | " | ... | ... | ... | 955 |
| 23rd | " | ... | ... | ... | 985 |