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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(5) in The Evidence Act, 1977 (1920 A.D)

(5)the accession and the sing manual of the sovereign for the time being of the United Kingdom of Great Britain and Ireland ; the accession and the seal (or sign manual) of the Rulers of the State for the time being :