Section 36E(1)(b) in New Town, Kolkata Development Authority Act, 2007

[Cites 0, Cited by 0] [Section 36E(1)] [Section 36E] [Entire Act]

State of West Bengal - Subsection

Section 36E(1)(b) in New Town, Kolkata Development Authority Act, 2007

(b)the Development Authority may exempt from the property tax-

(i)any land or building, the annual value of which does not exceed five thousand rupees: