Section 26(1)(i) in The M.P. Vritti Kar Niyam, 1995

[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(i) in The M.P. Vritti Kar Niyam, 1995

(i)by delivering or tendering a copy of the notice to the addressee or any adult member of his family residing with him or to a person regularly employed by him; or

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State of Madhya Pradesh - Subsection

Section 26(1)(i) in The M.P. Vritti Kar Niyam, 1995