Karnataka High Court
S Ananth vs State Of Karnataka on 14 July, 2014
Bench: K.L.Manjunath, Ravi Malimath
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IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 14TH DAY OF JULY 2014
PRESENT
THE HON'BLE MR.JUSTICE K.L.MANJUNATH
AND
THE HON'BLE MR.JUSTICE RAVI MALIMATH
W.P.H.C. NO. 131 OF 2014
BETWEEN:
S.ANANTH
AGED 27 YEARS
S/O SHANMUGHAM
PRESENTLY RESIDING AT
NO.107, 1ST FLOOR, MANYA AREA
SY.NO.4/2, NYNAPPANAHALLI
BEGUR HOBLI, BANGALORE - 560 068
...PETITIONER
(BY SRI: ARJUN REGO, ADVOCATE, FOR
M/S. REGO & REGO, ADVOCATES)
AND:
1. STATE OF KARNATAKA
BY COMMISSIONER OF POLICE
INFANTRY ROAD
BANGALORE - 560 001
2. STATE OF KARNATAKA
BY HSR LAYOUT P.S.
H.S.R.LAYOUT, BANGALORE - 560 034
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3. MR.S.SIVASAMY
AGED 50 YEARS
FATHER'S NAME NOT KNOWN TO
THE PETITIONER
RESIDENT OF NO.1-204/NA
EACHAMPALLAM
MEERKUPATHY AVINASHI TALUK
TIRPUR DISTRICT, TIRPUR - 638 103
AND ALSO RESIDING AT
DOOR NO.3, OM SHAKTHI KOVIL STREET
4TH KONGU NAGAR, TIRPUR - 638 103
(PHONE NO.98429 54676)
4. MRS.MALLIKA
AGED 45 YEARS
RESIDENT OF NO.1-204/NA
EACHAMPALLAM
MEERKUPATHY AVINASHI TALUK
TIRPUR DISTRICT, TIRPUR - 638 103
AND ALSO RESIDING AT
DOOR NO.3, OM SHAKTHI KOVIL STREET
4TH KONGU NAGAR, TIRPUR - 638 103
(PHONE NO.9942663200)
5. MR.MOHAN RAJ
AGED 40 YEARS
FATHER'S NAME NOT KNOWN TO
THE PETITIONER
RESIDENT OF NO.1-204/NA
EACHAMPALLAM
MEERKUPATHY AVINASHI TALUK
TIRPUR DISTRICT, TIRPUR - 638 103
AND ALSO RESIDING AT
DOOR NO.3, OM SHAKTHI KOVIL STREET
4TH KONGU NAGAR, TIRPUR - 638 103
(PHONE NO.9965003589)
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6. MR.IRSHAD
AGED 45 YEARS
FATHER'S NAME NOT KNOWN TO
THE PETITIONER
RESIDENT OF NO.1-204/NA
EACHAMPALLAM
MEERKUPATHY AVINASHI TALUK
TIRPUR DISTRICT, TIRPUR - 638 103
AND ALSO RESIDING AT
DOOR NO.3, OM SHAKTHI KOVIL STREET
4TH KONGU NAGAR, TIRPUR - 638 103
(PHONE NO.9171665131)
7. MR.ASLAM
AGED 34 YEARS
FATHER'S NAME NOT KNOWN TO
THE PETITIONER
RESIDENT OF NO.1-204/NA
EACHAMPALLAM
MEERKUPATHY AVINASHI TALUK
TIRPUR DISTRICT, TIRPUR - 638 103
AND ALSO RESIDING AT
DOOR NO.3, OM SHAKTHI KOVIL STREET
4TH KONGU NAGAR, TIRPUR - 638 103
(PHONE NO.9843320150)
8. MR.KARAN
AGED 27 YEARS
FATHER'S NAME NOT KNOWN TO
THE PETITIONER
RESIDENT OF NO.1-204/NA
EACHAMPALLAM
MEERKUPATHY AVINASHI TALUK
TIRPUR DISTRICT, TIRPUR - 638 103
AND ALSO RESIDING AT
DOOR NO.3, OM SHAKTHI KOVIL STREET
4TH KONGU NAGAR, TIRPUR - 638 103
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9. MR.VEERA BOOSS
AGED 34 YEARS
FATHER'S NAME NOT KNOWN TO
THE PETITIONER
PRESENTLY RESIDING AT
NO.166/4, POLICE QUARTERS
MANDABAM CAMP
RAMANATHAPURAM
MANDAPAM - 613 518
(PHONE NO.9443387323)
...RESPONDENTS
(BY SRI: E S INDIRESH, HCGP, FOR R-1 & R-2)
THIS WPHC IS FILED UNDER ARTICLE 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE A
WRIT IN THE NATURE OF HABEAS CORPUS DIRECTING
THE RESPODNENTS TO PRODUCE MRS.S.PAVITHRA
BEFORE THIS COURT.
THIS WPHC COMING ON FOR ORDERS THIS DAY,
K.L.MANJUNATH, J., MADE THE FOLLOWING:-
ORDER
Wife of the petitioner Mrs. S.Pavithra is produced before the court by H.S.R. Police Station through Woman Police Constable - Amitha (WPC-10333).
2. On interrogation by the court, the detenue is willing to go with the petitioner. She further submits that she is married to him and she has not objection to live with him.
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3. The parents of the detenue are also present before the court, who are respondent Nos. 3 and 4. They have no objection for their daughter to go and stay with her husband.
4. In case, if any cohersive steps are taken up by the parents and relatives of the detenue, the H.S.R. Layout police are directed to give protection to the petitioner and also his wife. In such an event, the matter would be viewed seriously by this court.
With the above observations, this petition is closed.
Sd/-
JUDGE Sd/-
JUDGE Bsv