Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(8)] [Section 23] [Entire Act] Union of India - Subsection Section 23(8)(b) in State Bank of India Employees Pension Fund Regulations, 2014 (b)Such increase or decrease in dearness relief for every said four points shall be calculated in the manner given below :-