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[Cites 0, Cited by 1] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(1) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

(1)This Act may be called the Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972.