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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2)(ii) in The Anna University of Technology, Tiruchirappalli Act, 2006

(ii)[ ex-officio members referred to in Section 24.] [Substituted by Act No. 25 of 2010, dated 11.6.2010.]