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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(h) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(h)“Institute” means the Institute of Teaching and Research in Ayurveda established by conglomerating Anteceding Institutions and incorporated under section 4;