Allahabad High Court
Dinesh Chandra Shamra Lekhpal vs State Of U.P. & Others on 14 July, 2010
Bench: Amar Saran, S.C. Agarwal
Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 22426 of 2008 Petitioner :- Dinesh Chandra Shamra Lekhpal Respondent :- State Of U.P. & Others Petitioner Counsel :- Birendra S. Pandey Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble S.C. Agarwal,J.
Case called out in the revised list. None appears for the petitioners. Learned AGA states that in this case after investigation, the final report has been filed.
In this view of the matter, the writ petition has become infructuous and it is accordingly dismissed. Interim order, if any, stands vacated. Order Date :- 14.7.2010 sfa/