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State of Uttar Pradesh - Section

Section 29 in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

29. Reference of dispute and question to the Principal Secretary, Department of Industries, State of Uttar Pradesh.

- In the event of any dispute or question arising in the exercising of powers under jurisdiction of the Town vending Committee or relating to other matters, the dispute or question shall be referred to the principal Secretary, Department of Industries, State of Uttar Pradesh whose decision shall be final.