Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(24) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(24)"systematic land development" includes all or any of the following works: -
(a)construction of field channels with related structures;
(b)construction of field drains with related structures;
(c)land shaping, including grading, levelling, bunding and the like;
(d)realignment of field boundaries and rectangularisation of plots and consolidation of land holdings under a pipe outlet or under an adjacent pipe outlet, wherever necessary, for efficient farm management;
(e)lining of field channels, wherever necessary with suitable material to prevent sewage of water;
(f)construction of field road with related structures;