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Calcutta High Court (Appellete Side)

Pallabi Naskar vs The State Of West Bengal & Ors on 7 January, 2021

Author: Tapabrata Chakraborty

Bench: Tapabrata Chakraborty

07.01.2021 D/L No.23 Court No.25 s.biswas WPA 11781 of 2020 Pallabi Naskar Vs. The State of West Bengal & Ors. (Through Video Conference) Mr. Sasthi Charan Dhara Mr. Samiran Mandal ... ... for the petitioner An adjournment has been prayed for on behalf of the petitioner.

List this matter in the combined monthly list of February, 2021.

(Tapabrata Chakraborty, J.)