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State of Bihar - Section

Section 21 in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

21. Change of name of Service Connection.

- On receipt of application in the prescribed form along with the requisite fee for change of service connection from one person to another person, the Licensee shall intimate within seven (7) days from the date of receipt of application, to deposit the security money against the new name and execute the agreement.Within Seven (7) days from the date of deposit of security amount and execution of agreement the name shall be changed in the record of the licensee.