Rajasthan High Court - Jodhpur
Bhagirath Singh Solanki vs Smt. Suchi Sharma on 13 August, 2019
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 683/2019
Bhagirath Singh Solanki & Anr.
----Petitioners
Versus
Smt. Suchi Sharma & Anr.
----Respondents
For Petitioner(s) : Mr. Dharmendra Singh Gaur
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 13/08/2019 Issue notice to the respondents as to why contempt proceedings be not initiated against them, returnable within a period of four weeks.
(VINIT KUMAR MATHUR),J 104-SunilS/-
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