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Rajasthan High Court - Jodhpur

Bhagirath Singh Solanki vs Smt. Suchi Sharma on 13 August, 2019

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                   S.B. Writ Contempt No. 683/2019

                                   Bhagirath Singh Solanki & Anr.
                                                                                                     ----Petitioners
                                                                      Versus
                                   Smt. Suchi Sharma & Anr.
                                                                                                   ----Respondents


                                   For Petitioner(s)         :    Mr. Dharmendra Singh Gaur



                                            HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 13/08/2019 Issue notice to the respondents as to why contempt proceedings be not initiated against them, returnable within a period of four weeks.

(VINIT KUMAR MATHUR),J 104-SunilS/-

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