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State of Madhya Pradesh - Section

Section 212 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

212. [ [Inserted vide Notification No. 1-MM/236/70, dated 29-9-1970.]

Candidates who have passed Higher Secondary School Certificate Examination [Intermediate Examination] from the Board, may be permitted to reappear at next examination for improving their division as a regular/private candidate. This permission may be given during two successive years after passing the examination. If the candidate improves his division in this attempt, his previous Certificate shall be deposited in the Board and fresh certificate shall be issued but in case he does not improve his division his examination of this attempt shall be cancelled.]