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[Cites 0, Cited by 0] [Section 52(4)] [Section 52] [Entire Act]

State of Goa - Subsection

Section 52(4)(e) in The Government of Union Territories Act, 1963

(e)the establishment of village or town committees or councils and their powers; and any other matter relating to village or town administration, including village or town police and public health and sanitation;