Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Assam - Subsection Section 90(1) in Assam Excise Rules, 1945 (1)"The Act" means the Eastern Bengal and Assam Excise Act, 1910 (1 of 1910), as amended subsequently;
